Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 133] [Entire Act] Union of India - Subsection Section 133(1) in Motor Vehicles Act, 1939 (1)Every power to make rules given by this Act is subject to the condition of the rules being made after previous publication.
