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[Cites 0, Cited by 1] [Entire Act]

State of Punjab - Section

Section 7 in C.T. University Act, 2016

7. Officers of the University.

- The following shall be the officers of the University, namely:-
(i)the Visitor;
(ii)the Chancellor;
(iii)the Vice-Chancellor;
(iv)the Registrar;
(v)the Deans of the faculties;
(vi)the Chief Finance and Accounts Officer; and
(vii)such other officers of the University, as may be declared by the statutes, to be the officers of the University.