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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(2)(d) in The M.P. Ceiling On Agricultural Holdings Act, 1960

(d)the form in which and the period within which particulars in respect of transfer of land shall be furnished under sub-section (4) of Section 5;