Section 9(2)(a) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

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State of Jammu-Kashmir - Subsection

Section 9(2)(a) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(a)is of opinion that any animal is not infective, the Inspector shall forthwith return it to the person who in his opinion is entitled to its possession :

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State of Jammu-Kashmir - Subsection

Section 9(2)(a) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)