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Union of India - Section

Section 66 in The Mineral Conservation And Development Rules, 1988

66. Repeal and savings.

- The Mineral Conservation and Development Rules, 1958 are hereby repealed.Notwithstanding such repeal, anything done or any action taken, including any order made, direction given or notice issued under the Mineral Conservation and Development Rules, 1958 shall insofar as it is not inconsistent with the provisions of these rules, be deemed to have been done, taken, made, given or issued, as the case may be, within the corresponding provisions of these rules.