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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(11) in Maharashtra Public Universities Act, 2016

(11)to create posts of directors, principals, university teachers, non-vacation academic staff, non-teaching skilled, administrative, ministerial staff and other posts required by the university, from its funds and from the funds received from other funding agencies, prescribe their qualifications, experience and pay-scales, and make appointments thereto;