Supreme Court - Daily Orders
State Of A.P. vs Pathri Radha Sudhakara Rao on 5 June, 2015
Bench: Prafulla C. Pant, Amitava Roy
ITEM NO.107 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1486/2010
STATE OF A.P. & ANR. Appellant(s)
VERSUS
PATHRI RADHA SUDHAKARA RAO Respondent(s)
(with appln. (s) for permission to file additional documents)
Date : 05/06/2015 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PRAFULLA C. PANT
HON'BLE MR. JUSTICE AMITAVA ROY
(VACATION BENCH)
For Appellant(s) Mrs. D. Bharathi Reddy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Adjourned at the request of learned counsel for the appellant.
Since the respondent is not represented through counsel, the Registry is directed to appoint an amicus curiae from the empanelled list.
Name of Mr. Guntur Prabhakar, learned counsel, be reflected in the cause list in place of Mrs. D. Bharathi Reddy, learned counsel.
List the matter after summer vacation.
Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.06.29 12:53:09 IST (Gulshan Kumar Arora) (Renu Diwan) Reason: Court Master Court Master