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[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(7)(b) in Kerala Local Fund Audit Rules, 1996

(b)Accounts of Hindu Religious and Charitable To the Deputy Director ,Hindu Endowment Institutions in Malabar and Religious Endowment Audit, Palakkad Kasargod area