Section 3(2)(b) in The Punjab Legislative Assembly (Allowances of Members) Act, 1942

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(b) in The Punjab Legislative Assembly (Allowances of Members) Act, 1942

(b)elected during the course of a month fails to attend at least ninety per centum of the total number of meetings held in that month subsequent to the date on which he takes his oath,

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State of Punjab - Subsection

Section 3(2)(b) in The Punjab Legislative Assembly (Allowances of Members) Act, 1942