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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(b)"Affiliated College/Institute" means an Institution admitted to the privileges of the University in accordance with the provisions of this Act or the Statutes;