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State of Uttar Pradesh - Section

Section 114 in U.P. Zila Panchayats Service Rules, 1970

114. Purchase through subordinates.

- No servant shall himself ask or permit any member of his family to ask any person who is subordinate to him. to make purchases, locally or from out station on behalf of him or a member of his family whether on advance payment or otherwise :Provided that this rule shall not apply to the purchases which the inferior staff attached to the servant may be required to make.