Delhi High Court - Orders
Anju Koshal vs Dvb Employee Terminal Benefit Fund 2002 ... on 5 February, 2026
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5695/2020
ANJU KOSHAL .....Petitioner
Through: None
versus
DVB EMPLOYEE TERMINAL BENEFIT FUND 2002 THROUGH
THE MANAGER & ANR. .....Respondents
Through: Mrs. Avnish Ahlawat, SC for
GNCTD with Mr. N.K. Singh, Ms.
Aliza Alam and Mr. Mohnish
Sehrawat, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.02.2026
1. There is no appearance on behalf of the Petitioner.
2. In the interest of justice, no adverse orders are being passed today.
3. Re-notify on 13th July, 2026.
SANJEEV NARULA, J FEBRUARY 5, 2026/ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2026 at 20:46:35