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Delhi High Court - Orders

Anju Koshal vs Dvb Employee Terminal Benefit Fund 2002 ... on 5 February, 2026

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~27
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 5695/2020
                                    ANJU KOSHAL                                                                        .....Petitioner
                                                                  Through:            None

                                                                  versus

                                    DVB EMPLOYEE TERMINAL BENEFIT FUND 2002 THROUGH
                                    THE MANAGER & ANR.                    .....Respondents
                                                Through: Mrs. Avnish Ahlawat, SC for
                                                         GNCTD with Mr. N.K. Singh, Ms.
                                                         Aliza Alam and Mr. Mohnish
                                                         Sehrawat, Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                  ORDER

% 05.02.2026

1. There is no appearance on behalf of the Petitioner.

2. In the interest of justice, no adverse orders are being passed today.

3. Re-notify on 13th July, 2026.

SANJEEV NARULA, J FEBRUARY 5, 2026/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2026 at 20:46:35