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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

(2)There shall be reserved thirty per cent of posts in the Panchayat Service in favour of woman and the said reservation shall be horizontal and compartmentwise.Explanation. - For the puqxise of sub-rule (2), "horizontal and compartmentwise reservation" means reservation in each category namely Scheduled Castes, Scheduled Tribes, Other Backward Classes and unreserved.