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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(4)(c) in Tamil Nadu Local Fund Audit Rules, 2016

(c)Transaction audit notes shall also be prepared in cases where transaction audit is done incorporating the detected audit objections or observations and issued to the Executive authority copy of transaction audit note shall also be sent to the Director.