Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(4) in Assam Micro And Small Enterprises Facilitation Council Rules, 2018

(4)Court fee stamp of Rs. 100 only is to be affixed along with all applications filed before the Council.