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[Cites 0, Cited by 0] [Section 152(1)] [Section 152] [Entire Act]

NCT Delhi - Subsection

Section 152(1)(b) in The New Delhi Municipal Council Act, 1994

(b)to provide, supply pipes and water fittings, install and work a pump and do all such works and take all such measures as may, in the opinion of the Chairperson be necessary for the above purposes.