Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(2) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (2)[ * * * *] [[Sub-section (2) was deleted by Maharashtra 19 of 2010, Section 3(b), (w.e.f. 8.7.2010).Deleted portion read as under :-
