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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(b) in The Orissa Dental Council Rules, 1969

(b)For moneys received by the State Council, a receipt shall be given by the Registrar in such form as may be approved by the examiner of local fund accounts and the counterfoils of the receipts should be preserved carefully.