Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 121] [Entire Act]

State of Kerala - Subsection

Section 121(1) in Kerala Municipality Act, 1994

(1)A polling agent may perform such functions in connection with the poll as are authorised by or under this Act, to be performed by a polling agent.