Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 102G in The Indian Post Office Rules, 1933 102G. The provisions of rules 97, 99, 100, 101 and 102 shall so far as may, apply in relation to electronic Value Payable Postal articles as they apply to Value Payable Postal articles.
