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[Cites 0, Cited by 0] [Section 22F] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22F(2) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(2)The name of the selected candidate shall be forwarded for approval to the Director alongwith the list showing the names, qualifications and such other particulars, as may be laid down by regulations, of all candidates who may have applied for selection.