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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1)(iii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(iii)any other sum which the State Government may, from time to time, require to be credited to the fund of the council; and