Section 236(3)(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

[Cites 0, Cited by 0] [Section 236(3)] [Section 236] [Entire Act]

(i)take such measure as may be specified in the notice to remove or to prevent such nuisance, danger, discomfort, inconvenience or annoyance; or

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