Himachal Pradesh High Court
Shiv Sharan Sharma vs State Of H.P. & Others on 23 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shiv Sharan Sharma Versus State of H.P. & Others CWP No.2045 of 2016 .
23.03.2022 Present: Mr. Surender Sharma, Advocate, for the petitioner.
Mr. Vikas Rathore, Additional Advocate General, for respondents No.1, 3 and 4-State.
Mr. Balram Sharma, ASGI, for respondent No.2.
One of the issues involved in this petition stands referred to the Larger Bench, therefore, the matter is deferred.
List after six weeks.
(Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
March 23, 2022 Judge
R.Atal/Mukesh
::: Downloaded on - 23/03/2022 20:14:35 :::CIS