Delhi High Court - Orders
Delhi Lounge And Bar Private Limited vs Government Of N. C. T. Of Delhi And Anr on 1 December, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~73 to 83
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13640/2019 & CM APPLs. 55062/2019, 41641/2021
DELHI LOUNGE AND BAR PRIVATE LIMITED ..... Petitioner
Through: Mr. Naun Talwar, Ms. Yeshi
Rinchhen, Mr. Akash Yadav and Mr.
Somesh Vaidya, Advocates.
versus
GOVERNMENT OF N. C. T. OF DELHI AND ANR.
..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(74)
+ W.P.(C) 10172/2021 & CM APPL. 31367/2021
M/SVERANDAH MOONSHINE THROUGH ITS DIRECTOR
..... Petitioner
Through: Ms. Nandni Sahni Advocate
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/12/2023 at 20:33:53
(75)
+ W.P.(C) 11554/2021 & CM APPL. 35655/2021
M/S TORNADO (A UNIT OF WITTY HOSPITALITY PVT. LTD.)
..... Petitioner
Through: Ms. Nandni Sahni Advocate
versus
GOVT. OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(76)
+ W.P.(C) 13230/2022 & CM APPL. 40066/2022
EPIC RESTRO BAR & ANR. ..... Petitioners
Through: Mr. Shekhar Dasi, Md. Talha, Mr.
Deepesh Kasana and Mr. Ayush
Dassi, Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(77)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/12/2023 at 20:33:53
+ W.P.(C) 10173/2021 & CM APPL. 31382/2021
M/S R HIGH SPEEDBAR AND LOUNGE (A UNIT OF HOME
SPOON PVT. LTD.) ..... Petitioner
Through: Ms. Nandni Sahni Advocate
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(78)
+ W.P.(C) 10220/2021 & CM APPL. 31506/2021
MS SIXTH EMPICA ..... Petitioner
Through: Ms. Nandni Sahni Advocate
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(79)
+ W.P.(C) 10221/2021 & CM APPL. 31508/2021
MS BREATH FINE LOUNGE AND BAR ..... Petitioner
Through: Ms. Nandni Sahni Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/12/2023 at 20:33:54
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(80)
+ W.P.(C) 10225/2021 & CM APPL. 31516/2021
MS TOS THROUGH ITS DIRECTOR SUJEET MISHRA
..... Petitioner
Through: Ms. Nandni Sahni Advocate
versus
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(81)
+ W.P.(C) 11573/2021 & CM APPL. 35692/2021
M/S BANTER (A UNIT OF MAJESTIC CAFE PVT. LTD.)
..... Petitioner
Through: Ms. Nandni Sahni Advocate
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/12/2023 at 20:33:54
GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(82)
+ W.P.(C) 11600/2021 & CM APPL. 35795/2021
M/S AIR BAR AND LOUNGE ..... Petitioner
Through: Ms. Nandni Sahni Advocate
versus
GOVT OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
(75)
+ W.P.(C) 2240/2022 & CM APPL. 6437/2022
M/S PUNTER HOUSE CAFE (A UNIT OF M/S CROSSROAD
HOSPITALITY PVT. LTD. ..... Petitioner
Through: Mr. Anubhav Singh, Mr. Mohit
Bhardwaj, Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC (C)
for GNCTD with Mr. Arun Panwar,
Mr. Pradyumn Rao, Mr. Utkarsh
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/12/2023 at 20:33:54
Sharma, Mr. Kartik Sharma, Ms.
Prashansa Sharma and Mr. Rishabh
Srivastava, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 01.12.2023 List on 10.01.2024 for final hearing.
SUBRAMONIUM PRASAD, J DECEMBER 1, 2023 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/12/2023 at 20:33:54