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Union of India - Section

Section 6 in The Tuticorin Port Trust (Licensing of Stevedores) Regulations, 2010

6. Stevedoring Charges.

- The stevedoring charges are levied by the stevedores from the principals for the stevedoring services which include the charges payable to the Port. Charges to be collected by stevedores on the principals and should be left to the parties and the market forces.