Allahabad High Court
Balram Yadav vs State Of U.P. And 12 Others on 28 November, 2016
Author: Ramesh Sinha
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CRIMINAL MISC. WRIT PETITION No. - 23428 of 2016 Petitioner :- Balram Yadav Respondent :- State Of U.P. And 12 Others Counsel for Petitioner :- Shree Prakash Giri Counsel for Respondent :- G.A. Hon'ble Ramesh Sinha,J.
Hon'ble Mrs. Rekha Dixit,J.
Learned A.G.A is granted two weeks further time to seek instruction in the matter of compliance of the Cour's order dated 11.11.2016.
List thereafter.
(Mrs. Rekha Dixit,J) (Ramesh Sinha,J) Order Date :- 28.11.2016 G.S