Allahabad High Court
Prabhu Narain Patel & Another vs Union Of India & Others on 23 March, 2012
Bench: Syed Rafat Alam, Vikram Nath
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- SPECIAL APPEAL No. - 1732 of 2010 Petitioner :- Prabhu Narain Patel & Another Respondent :- Union Of India & Others Petitioner Counsel :- R.C. Gupta,R.G. Gupta Respondent Counsel :- A.S.G.I.,R.K.Singh,S.K. Varma Hon'ble Syed Rafat Alam,Chief Justice Hon'ble Vikram Nath,J.
We have heard Sri R.C. Gupta, learned counsel for the appellants and Sri R.K. Singh, learned counsel appearing for the Food Corporation of India.
Judgement reserved.
Order Date :- 23.3.2012 (Vikram Nath,J.) (S.R. Alam,C.J.) RK