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Allahabad High Court

Prabhu Narain Patel & Another vs Union Of India & Others on 23 March, 2012

Bench: Syed Rafat Alam, Vikram Nath





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL No. - 1732 of 2010
 

 
Petitioner :- Prabhu Narain Patel & Another
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- R.C. Gupta,R.G. Gupta
 
Respondent Counsel :- A.S.G.I.,R.K.Singh,S.K. Varma
 

 
Hon'ble Syed Rafat Alam,Chief Justice
 
Hon'ble Vikram Nath,J.
 

We have heard Sri R.C. Gupta, learned counsel for the appellants and Sri R.K. Singh, learned counsel appearing for the Food Corporation of India.

Judgement reserved.

Order Date :- 23.3.2012            (Vikram Nath,J.)       (S.R. Alam,C.J.) RK