Central Information Commission
Mr. Manoj Kumar vs Jawahar Navodaya Vidyalaya Chatra on 11 December, 2008
CENTRAL INFORMATION COMMISSION
Room No.415, 4th Floor, Block IV,
Old JNU Campus, New Delhi 110066.
Tel: + 91-11-26161796
Decision No. CIC /OK/A/2008/00874/SG/0486
Appeal No. CIC /OK/A/2008/00874/SG
Relevant Facts emerging from the Appeal
Appellant : Mr. Manoj Kumar
(TGT Science) Jawahar Navodaya Vidyalaya
At+PO - Bikram
Dist- Patna
Respondent 1 : Public Information Officer
PIO Jawahar Navodaya Vidyalaya Chatra Jharkhand-825401 RTI filed on : 10/03/2008 PIO replied : 21/05/2008 First appeal filed on : 10/04/2008 First Appellate Authority order : No Order Second Appeal filed on : 17/06/2008 The appellant sought following information:
Sl.No Information Sought PIO's Reply 01 Photocopies of the orders No. 45-145 Photocopies of order No.45-145 been between 1997-98, 1998-99 and 1999- provided. 2000 to be issued.
02 Please inform me about the joining Prof. K.C. Kumar is now transferred, and date, year of graduation and post joining date was 07.11.1997.
graduation with name of the university Since the requisite information are of a and also about the B.Ed passing year particular individual hence cannot be and university name of Prof K.C provided, however you can consult with Kumar. Jawahar Navodaya Vidyalaya, Katihar.
The First Appellate Authority ordered:
No Order.
Relevant Facts emerging during Hearing:
The following were present Appellant: Mr. Manoj Kumar Respondent: Mr. Devesh Naryan PIO The appellant is keen on getting the information on year of graduation and post graduation with name of the university and also about the B.Ed passing year and university name of Prof K.C Kumar.
Decision:
The appeal is allowed.
The PIO will get the information on year of graduation and post graduation with name of the university and also about the B.Ed passing year and university name of Prof K.C Kumar, from Jawahar Navodaya Vidyalaya, Katihar and provide it to the appellant before 30 December, 2008.
Decision made in the open chamber.
Notice of this decision be given free of cost to the parties.
Shailesh Gandhi Information Commissioner 11th Dec, 2008.
(For any further correspondence please mention the decision number in the letter, for a quick disposal)