Himachal Pradesh High Court
New India Assurance Company Ltd. vs . Smt. Vinya on 14 July, 2025
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
New India Assurance Company Ltd. Vs. Smt. Vinya .
Kumari and others.
FAO No.66 of 2024.
14.07.2025 Present: Ms. Tamana Sharma, Advocate, vice Mr. Ishan Sharma, Advocate, for the applicant/appellant.
Ms. Anchal Sharma, Advocate, vice Mr. Balwant Singh Thakur, Advocate, for respondents No.1 & 2.
r None for respondent No.3.
CMP No.14147 of 2025.
Original counsel for the parties is not available today, due to sudden demise of Mr. Kapil Dev Sood, Senior Advocate and therefore, the matter is adjourned.
List for hearing on 19.08.2025.
(Vivek Singh Thakur) Judge 14th July, 2025 (munish thakur) ::: Downloaded on - 14/07/2025 21:25:46 :::CIS