Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(2) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961 (2)The Returning Officer shall, if required by a Pradhan, explain to him the instructions contained on the ballot paper for the recording of votes.
