Delhi High Court - Orders
Pr. Commissioner Of Income Tax-1, Delhi vs Casio India Company Pvt. Ltd on 19 July, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~A-74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 67/2022
PR. COMMISSIONER OF INCOME TAX-1, DELHI ..... Appellant
Through: Ms.Easha Kadian, Advocate for
Mr.Sanjay Kumar, Advocate.
versus
CASIO INDIA COMPANY PVT. LTD. ..... Respondent
Through: Mr.Nageswar Rao, Advocate with
Mr.Akshay Uppal and Ms.Deepika
Agrawal, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 19.07.2022 Last and final opportunity is granted to the learned counsel for the appellant to obtain instructions with regard to the query raised in the order dated 29th March, 2022.
List on 28th November, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J JULY 19, 2022 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:20.07.2022 17:39:34