Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 539] [Entire Act] State of Odisha - Subsection Section 539(2) in Orissa Municipal Rules, 1953 (2)All calculations for steel frame and R.C. structures shall be done by a qualified Engineer or an expert, to the satisfaction of the Executive Officer.
