Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Alembic Employees' Benevolent Fund ... vs State Of Gujarat & 3 ­ on 30 December, 2009

Author: Ks Jhaveri

Bench: Ks Jhaveri

         SCA/13842/2009                          1/1                                             ORDER



                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      SPECIAL CIVIL APPLICATION No. 13842 of 2009


         ========================================================= 
          ALEMBIC EMPLOYEES' BENEVOLENT FUND TRUST ­ Petitioner(s)
                                         Versus
                      STATE OF GUJARAT & 3 ­ Respondent(s)
         ========================================================= 
         Appearance :
         NANAVATI ASSOCIATES for Petitioner(s) : 1,
         GOVERNMENT PLEADER for Respondent(s) : 1,
         None for Respondent(s) : 2 ­ 4.
         ========================================================= 
                          CORAM :  HONOURABLE MR.JUSTICE KS JHAVERI

                        Date : 30/12/2009 


         ORAL ORDER 

Notice returnable on 22.01.2010. The parties will maintain the status­quo as on today  till then.

[K.S. JHAVERI, J.] /phalguni/ HC-NIC Page 1 of 1 Created On Mon Oct 02 05:45:32 IST 2017