Gujarat High Court
Alembic Employees' Benevolent Fund ... vs State Of Gujarat & 3 on 30 December, 2009
Author: Ks Jhaveri
Bench: Ks Jhaveri
SCA/13842/2009 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 13842 of 2009
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ALEMBIC EMPLOYEES' BENEVOLENT FUND TRUST Petitioner(s)
Versus
STATE OF GUJARAT & 3 Respondent(s)
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Appearance :
NANAVATI ASSOCIATES for Petitioner(s) : 1,
GOVERNMENT PLEADER for Respondent(s) : 1,
None for Respondent(s) : 2 4.
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CORAM : HONOURABLE MR.JUSTICE KS JHAVERI
Date : 30/12/2009
ORAL ORDER
Notice returnable on 22.01.2010. The parties will maintain the statusquo as on today till then.
[K.S. JHAVERI, J.] /phalguni/ HC-NIC Page 1 of 1 Created On Mon Oct 02 05:45:32 IST 2017