Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(2) in The Delhi Prevention Of Begging Rules, 1960 (2)No person shall in pursuance of sub-rule (1) be kept with a person of a different sex:Provided that nothing in this sub-rule shall apply to a child under twelve years of age.
