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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Uttar Pradesh - Subsection

Section 235(1)(b) in The U.P. Municipalities Act, 1916

(b)the size and nature of the mains and pipes to be laid and the water works to be constructed by a [Municipality] [Substituted by U.P. Act No. 12 of 1994.] for the supply of water;