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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(r) in University of Petroleum and Energy Studies Act, 2003

(r)to make special provision for students belonging to the state of Uttaranchal for admission in any course of the University or in a Constituent College, Regional Centre, Study Centre and Career Academy Centre;