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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(6)(e) in Telangana Bhoodan and Gramdan Act, 1965

(e)The Vice-President shall exercise such powers and perform such functions of the president as the president may, from time to time, delegate to him in writing.