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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3) in The Legal Literacy Camp, Scheme, 1999

(3)The co-ordinator of the Saksharata Dal (District Legal Aid Officer) shall arrange all appropriate Ayojan before one week of such Shivir i.e., by Cinema Slide, Pamphlets, Posters, through local newspapers, etc., publicity may also be done by beating of drums in every village in the guidance of Revenue Officer.