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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(l) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(l)"University" means the [the Acharya Narendra Deva Krishi Evam Prodyogik Vishwavidyalaya,] [Substituted 'the Narendra Deva Krishi Evam Prodyogik Vishwavidyalaya' by Uttar Pradesh Act No. 9 of 2019, dated 2.8.2019.].