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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(a) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(a)"Act" means Narcotic Drugs and Psychotropic Substances Act, 1985 (No. 61 of 1985);