Bombay High Court
Smt. Shantabai Chinnaswami Dasar vs The Chief Engineer, Mseb Urban Zone, ... on 30 January, 2019
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5706 OF 2018
Smt. Shantabai Chinnaswami Dasar ....Petitioner
V/S
The Chief Engineer, Mseb Urban Zone, ....Respondent
Gaddigodam, Nagpur And Another Manoj Rajan Pillai Sandeep U. Ambagade For Petitioner CORAM : MANISH PITALE, J DATE : 30th January, 2019 P.C. :
s.o. to 20/02/2019 ( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 30/01/2019 ::: Downloaded on - 31/01/2019 04:46:09 :::