Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 24] [Entire Act] Union of India - Subsection Section 24(1) in The Transplantation Of Human Organs and Tissues Act, 1994 (1)The Central Government may, by notification, make [rules] [See the Transplantation of Human Organs Rules, 1995.] for carrying out the purposes of this Act.
