Section 10(2) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015
(2)The Committee may impose to any person including person under probation following punishment:-(a)Minor Punishment - Admonition/Censor(b)Major Punishment -(i)Reduction in rank(ii)Removal from service(iii)Dismissal
