Jammu & Kashmir High Court
All J And K Shri Guru Ravi Dass Sabha vs Vijay Lochan And Ors on 1 August, 2019
Author: Rajesh Bindal
Bench: Rajesh Bindal
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
MA 76/2019 CM(5241/2019)
Cav 4470/2019
c/w
MA 298/2017 IA (1/2017)
CRMC 313/2013 IA (377/2013)
CRMC 187/2013 IA(230/2013)
All J And K Shri Guru Ravi Dass Sabha. ...Appellant(s)
Through :- Mr. Virender Bhat, Advocate
V/s
Vijay Lochan and Ors. ...Respondent(s)
Through :- Mr. B. S. Salathi, Sr. Advocate with
Mr. Pulkit Chrungoo, Advocate
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
ORDER
Learned counsel for the parties submitted that on 17.07.2019 arguments in a bunch of cases were heard at length by Sanjeev Kumar-J. It is prayed that let the matters be listed before the same Bench.
Adjourned to 22.08.2019.
Let appropriate order be sought from Hon'ble the Chief Justice if the matters are to be listed before Sanjeev Kumar-J. (RAJESH BINDAL) JUDGE Jammu 01.08.2019 Sunita SUNITA KOUL 2019.08.02 13:12 I attest to the accuracy and integrity of this document