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Jammu & Kashmir High Court

All J And K Shri Guru Ravi Dass Sabha vs Vijay Lochan And Ors on 1 August, 2019

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU

                                                                 MA 76/2019 CM(5241/2019)
                                                                 Cav 4470/2019
                                                                 c/w
                                                                 MA 298/2017 IA (1/2017)
                                                                 CRMC 313/2013 IA (377/2013)
                                                                 CRMC 187/2013 IA(230/2013)


            All J And K Shri Guru Ravi Dass Sabha.                              ...Appellant(s)

                                            Through :- Mr. Virender Bhat, Advocate

                                                V/s

            Vijay Lochan and Ors.                                             ...Respondent(s)

                                            Through :- Mr. B. S. Salathi, Sr. Advocate with
                                                       Mr. Pulkit Chrungoo, Advocate

           CORAM:              HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE

                                                        ORDER

Learned counsel for the parties submitted that on 17.07.2019 arguments in a bunch of cases were heard at length by Sanjeev Kumar-J. It is prayed that let the matters be listed before the same Bench.

Adjourned to 22.08.2019.

Let appropriate order be sought from Hon'ble the Chief Justice if the matters are to be listed before Sanjeev Kumar-J. (RAJESH BINDAL) JUDGE Jammu 01.08.2019 Sunita SUNITA KOUL 2019.08.02 13:12 I attest to the accuracy and integrity of this document