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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(8) in The Orissa Private Security Agencies Rules, 2009

(8)The report of the police regarding character and antecedes of a person will be graded as confidential. It will be addressed in named cover to a designated officer of the Security Agency requesting for character and antecedents.