Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Uttarakhand - Subsection Section 33(2) in Quantum University Act, 2016 (2)for tuition fees fixed for various courses conducted by the University, 31 per cent rebate shall be given to the permanent resident of the State of Uttarakhand who shall seek admission as per sub-section (1) above.
