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Union of India - Section

Section 26 in The Companies (Cost records and audit) Rules, 2014

26. Production Records.-

Quantitative records of all finished goods (packed or unpacked) or services rendered showing production, issues for sales and balances of different type of the goods or services under reference, shall be maintained. The quantitative details of production of goods or services rendered shall be maintained separately for self-produced, third party on job work, loan license basis etc.