Madhya Pradesh High Court
Capital Enterprises Thr Dhiraj Jain vs Commissioner Of Customs And Central ... on 21 December, 2018
HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE (-1-) R.P. No.1803/2018 Indore, dated: 21.12.2018 Parties through their counsel. Let a copy of the petition be handed over to Shri Prasanna Prasad, learned counsel.
List the matter on 11.01.2019.
(S.C. Sharma) (S.K. Awasthi)
Judge Judge
N.R.
Digitally signed by
NARENDRA KUMAR RAIPURIA
Date: 2018.12.21 17:17:38
+05'30'