Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 916] [Entire Act] State of Haryana - Subsection Section 916(b) in Punjab Jail Manual (b)prescribe a special scale of prison diet in respect of the prisoners confined in any Jail or in the jails situate within any specified local area; and.
